BHAGWANJIBHAI KATHANBHAI BARADIYA Vs. STATE OF GUJARAT

Referred Judgements :-

O'REILLY V. MACHMAN [REFERRED TO]
BINNY LIMITED AND ANR. VS. V. SADASIVAN [REFERRED TO]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED TO]
BHURI NATH SEWA COMMITTEE BARIDARAN BARIDARAN ASSOCIATION VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
K KRISHNAMACHARYULU VS. VENKATESWARA HINDU COLLEGE OF ENGINEERING [REFERRED TO]
UNION OF INDIA VS. CHOTELAL [REFERRED TO]
VST INDUSTRIES LIMITED VS. VST INDUSTRIES WORKERS UNION [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [REFERRED TO]
Air Vice Marshal J S Kumar VS. Governing Council of Air Force Sports Complex [REFERRED TO]
KONASEEMA CO OP CENTRAL BANK LTD VS. N SEETHARAMA RAJU [REFERRED TO]
HARDWARI LAL VS. G D TAPASE [REFERRED TO]
RAMESH AHLUWALIA VS. STATE OF PUNJAB [REFERRED TO]
ARMY WELFARE HOUSING ORGANISATION VS. ADJUTANT GENERAL’S BRANCH [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [REFERRED TO]
DR. JANET JEYAPAUL VS. SRM UNIVERSITY & ORS [REFERRED TO]
RAMAKRISHNA MISSION & ANR VS. KAGO KUNYA & ORS [REFERRED TO]
RAJBIR SURAJBHAN SINGH VS. THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI [REFERRED TO]