LAWS(GJH)-2022-12-1500

DISTRICT PRIMARY EDUCATION OFFICER Vs. PATEL DIVYESHBHAI PANKAJBHAI

Decided On December 16, 2022
DISTRICT PRIMARY EDUCATION OFFICER Appellant
V/S
Patel Divyeshbhai Pankajbhai Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. H.S. Munshaw for the appellant, learned Senior Advocate Mr. Shalin Mehta appearing with Ms. Aditi Raol, learned advocate for the respondent No.1 and Mr. Sahil Trivedi, learned Assistant Government Pleader appearing for the respondent- State.

(2.) ADMIT.

(3.) Learned advocate Ms. Aditi Raol waives service of admission for the respondent No.1 and Mr. Sahil Trivedi, learned Assistant Government Pleader waives service of admission for respondent- State.