(1.) Order in Criminal Miscellaneous Application:
(2.) Heard learned Advocate Ms. R.V.Acharya for the Applicant.
(3.) Rule. Learned APP Mr. J.K.Shah appears and waives service of notice of Rule on behalf of the Respondent - State of Gujarat.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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