(1.) Heard Mr. Parimalsinh J. Vaghela, learned advocate appearing for the applicants, Ms. Vrunda Shah, learned Additional Public Prosecutor appearing for the Respondent No.1 - State, Ms. Mayuri P. Chauhan, learned advocate appearing for the respondent No.2 and Mr. Devarsh Kakkad, learned advocate for Ms. Sweta A. Dave, learned advocate appearing for the respondent No.3.
(2.) Issue Rule returnable forthwith. Ms. Vrunda Shah, learned Additional Public Prosecutor waives service of notice of Rule on behalf of the respondent No.1 - State.
(3.) By way of the present application, the applicants have prayed for the following reliefs:-