(1.) THIS appeal is directed against the judgment of the Small Causes Court, Ahmedabad dated 21
(2.) ST December, 2000 passed in Municipal Valuation Appeal No. 1901 of 1998.
(3.) THOUGH served, no one appeared for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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