(1.) This is an application for regular bail in connection with the FIR being I- CR No. 11215001200282 of 2020 registered with Anand Rural Police Station, Anand for the offences punishable under Sections 8(C) , 21(C) of the Narcotic Drugs and Psychotropic Substances Act .
(2.) This Court notices that the FIR reveals that the complainant received information that the applicant was selling Rextone-T Cough Syrup which contains codeine phosphate (10 milligram). The total number of bottles found from the residence of the present applicant are 385 in number. Following the procedure, the First Information Report came to be filed by A.S.I. Aarifmiya Kalumiya on 08.05.2020.
(3.) This Court earlier issued rule. Learned APP Mr. Trivedi appeared for and on behalf of the State and heard him. It is noticed that the FIR since is of a recent time and the investigation is going on therefore, on instructions, the learned advocate Mr. Dave has chosen to withdraw this application at this stage.