(1.) In this petition, this Court while issuing notice, passed the following order on 14.7.2020. The order reads as under:
(2.) On 19.8.2020, the Court issued rule, making it returnable on 29.9.2020. The matter was taken up for final hearing today i.e. on 27th of November, 2020.
(3.) Heard Mr.Bhimani, learned counsel for the petitioner, Mr.I.G. Joshi, learned AGP for the respondent No.1 - State and Ms.R.V. Acharya, learned counsel for the respondent No.2.