REGENT COMPUTRONICS PVT. LTD.

Maganbhai Veljibhai Desai Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

MADAN MOHAN ABBOT VS. STATE OF PUNJAB [REFERRED TO]
NIKHIL MERCHANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
MANOJ SHARMA VS. STATE [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
NARINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]

(1.) On 06.11.2020, this Court passed following order:

(2.) In pursuance of the aforesaid order, the learned APP verified the genuineness of the settlement and confirms the same.

(3.) Heard the learned advocates appearing for the respective parties through video conferencing.