(1.) By means of this writ petition the petitioner has prayed for issuance of a writ, order or direction in the nature of certiorari quashing the order dated 10-4-2003, contained in Annexure No. 10 to the writ petition, passed by the Director General, Medical Education and Training, Uttar Pradesh, Lucknow cancelling the admission of the petitioner in M.B.B.S. course in King George Medical College. Lucknow with a further prayer to issue a writ in the nature of mandamus commanding the respondents to let the petitioner continue the study in M.B.B.S., course in King George Medical College, Lucknow.
(2.) The facts and circumstances under which the impugned order cancelling the admission of the petitioner was passed are that under the Xth schedule to U. P. Reorganisation Act, 2000, 55 seats were allotted for admission in various Medical Colleges of Uttar Pradesh to the residents of Uttaranchal. The Bundelkhund University, Jhansi was entrusted to conduct the entrance examination for 55 seats allotted to Uttaranchal in various Medical Colleges of Uttar Pradesh.
(3.) An advertisement was made inviting the applications for entrance examination and a Brochure was also published along with entrance examination form by the University.