LAWS(UTN)-2012-3-110

NAND KISHORE @ NANDU S/O MITHAI LAL KASHYAP R/O JAWAHAR NAGAR, HALDWANI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND

Decided On March 20, 2012
Nand Kishore @ Nandu S/O Mithai Lal Kashyap R/O Jawahar Nagar, Haldwani District Nainital Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . Lalit Sharma, Advocate, present for the applicant. Mr. B.S.Parihar, Brief Holder, present for the State.

(2.) HEARD .

(3.) ALLEGATION against the applicant is that he was found cutting sandal tree.