(1.) The prayers in the instant Writ Petition (Criminal), seeking the pleas of Habeas Corpus and Certiorari, involving the challenge against a detention order passed against the detenu under Sec. 3(1) of the Kerala Anti-Social Activities (Prevention) Act (KAAP Act), are as follows:
(2.) Heard Shri.Ajeesh M. Ummer, the learned counsel appearing for the petitioner and Sri.K.A.Anas, the learned Prosecutor appearing for the respondents.
(3.) The petitioner is the wife of the detenu Shri.Ratheesh @ Kara Ratheesh, who has been ordered to be detained in terms of Sec. 3(1) of the KAAP Act, 2007.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN