LAWS(KER)-2010-9-433

SMT. GRACE GEORGE THANDIAKKAL Vs. STATE OF KERALA,

Decided On September 23, 2010
Smt. Grace George Thandiakkal Appellant
V/S
STATE OF KERALA, Respondents

JUDGEMENT

(1.) Pursuant to Ext.P2 notification inviting applications for the post of Assistant Surgeon in the Health Services Department of the Government of Kerala, the petitioner applied. The last date for submitting applications was 31.10.2007. The qualifications for the post were;

(2.) Permanent Registration in Class A of Modern Medicine with Travancore Cochin Medical Council.