(1.) JUDGMENT , J.
(2.) THIS is a petition under S. 20 of the Arbitration Act, 1940 moved by the petitioner. The Motor and General Finance Limited, 17-B, Asaf Ali Road, New Delhi against the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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