(1.) JUDGMENT , J. (Oral).-
(2.) THE present petition has been filed by petitioner under Section 8 of Arbitration Act, 1940, thereby praying that an Umpire be appointed and the disputes be referred to the Umpire.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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