(1.) JUDGMENT J. (Oral)-
(2.) BY this judgment I propose to dispose off a petition filed by petitioner under Section 20 of Arbitration Act, 1940 for filing arbitration agreement in court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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