LAWS(DLH)-1967-4-12

PREM SAGAR CHAWLA Vs. SECURITY AND FINANCE PRIVATE LIMITED

Decided On April 27, 1967
PREM SAGAR CHAWLA Appellant
V/S
SECURITY AND FINANCE PRIVATE LIMITED Respondents

JUDGEMENT

(1.) JUDGMENT OF THE FULL BENCH

(2.) THE following question has been referred to Full Bench:-