LAWS(DLH)-2014-12-137

RANJEET KUMAR Vs. STATE

Decided On December 12, 2014
RANJEET KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Crl.M.B.10565/2014 in Crl. A.1317/2014

(2.) RANJEET Kumar, Kanhaiya and Anmol are brothers. Their father's name is Jaleshwar. The three were charged for having, in furtherance of their common intention, murdered Ramesh in the intervening night of May 28 and May 29, 2011 at 3:00 hrs. on the roof of the servant quarter of Bunglow No. 4, Janpath, New Delhi, within the jurisdiction of PS Tuglak Road.

(3.) THE decision holding the three guilty as aforesaid is dated May 28, 2014.