LAWS(DLH)-2014-9-455

LIYAKAT ALI & ORS Vs. STATE & ORS

Decided On September 01, 2014
Liyakat Ali And Ors Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) Crl.M.A. No.13498/2014

(2.) Issue notice.

(3.) The Investigating Officer Sub Inspector Meghraj identifies the petitioners as well as respondents 2 and 3.