(1.) THE petitioner was tried at a General Security Force Court on the following charge: -
(2.) THE petitioner pleaded not guilty.
(3.) AT the trial 11 witnesses were examined by the prosecution. Petitioner examined 3 witnesses in defence.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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