(1.) Crl.M.A. Nos.14340/2013
(2.) In nutshell, the brief facts of the case are that the petitioner filed complaint dated 01.01.2013 to the SHO, PS R.K. Puram, New Delhi.
(3.) Vide order dated 27.02.2013, learned Metropolitan Magistrate, Delhi directed for registration of FIR.
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