LAWS(DLH)-2014-9-451

VISHAL CHAUDHARY & ORS Vs. STATE & ORS

Decided On September 01, 2014
VISHAL CHAUDHARY And ORS Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) Crl.M.A. No.12575/2014

(2.) Issue notice.

(3.) Mr. Amit Ahlawat, Additional Public Prosecutor for the State, accepts notice.