LAWS(DLH)-1992-9-12

SUPNA KALIA Vs. UNIVERSITY OF DELHI

Decided On September 29, 1992
SUPNA KALIA Appellant
V/S
UNIVERSITY OF DELHI Respondents

JUDGEMENT

(1.) Pontjas Pilate inquired of the Lord in the myth, "Quid est veritas ?-"What is truth? "The same question haunts us too. Our quest is for an answer.

(2.) First, however, a thumb-nail description of the scenario.

(3.) The petitioner is one of the aspirants to gain admission to the 1st year of LL.B course. She, like many others, appeared in the Admission Test held or August 2, 1992. Her Centre was the Facully of Arts building. The question-paper was objective type with multiple choice answers to be selected and marked on a separate answer-sheet.