(1.) This hearing has been done through hybrid mode.
(2.) This is an application filed on behalf of the Plaintiffs for exemption from filing certified/clearer/proper/translated copies of documents. The exemption is allowed, subject to all just exceptions.
(3.) I.A.8215/2022 is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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