REDDYS LABORATORIES LIMITED Vs. CONTROLLER OF PATENTS

Referred Judgements :-

GIRDHARI LAL GUPTA (SUPRA) R. VS. HICKMAN EXP. FOX AND CLINTON [REFERRED TO]
HINDUSTAN PETROLEUM CORP. VS. DILBAHAR SINGH [REFERRED TO]
WORKMEN OF SHRI RANGA VILAS MOTORS PRIVATE LIMITED VS. RANGAVILAS MOTORSP LIMITED [REFERRED TO]
NASIRUDDIN RAMAI VS. STATE TRANSPORT APPELLATE TRIBUNAL:STATE OF UTTAR PRADESH [REFERRED TO]
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ADANI EXPORT LIMITED [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
MUSARAF HOSSAIN KHAN VS. BHAGHEERATHA ENGG [REFERRED TO]
CANON STEELS P LTD VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
GODREJ SARA LEE LIMITED VS. RECKITT BENCKISER AUSTRALIA PTY LTD [REFERRED TO]
GIRDHARILAL GUPTA VS. K GIAN CHAND JAIN AND CO [REFERRED TO]
AJAY INDUSTRIAL CORPORATION VS. SHIRO KANAO OF IBARAKI CITY [REFERRED TO]
SCOOTERS INDIA LIMITED VS. JAYA HIND INDUSTRIES LIMITED [REFERRED TO]
ALOYS WOBBEN VS. YOGESH MEHRA [REFERRED TO]
NAWAL KISHORE SHARMA VS. UNION OF INDIA [REFERRED TO]
INDIAN PERFORMING RIGHTS SOCIETY LTD. VS. SANJAY DALIA AND ORS. [REFERRED TO]
MALLURU MALLAPPA VS. KURUVATHAPPA [REFERRED TO]
SELVARAJ VS. KOODANKULAM NUCLEAR POWER PLANT INDIA LIMITED [REFERRED TO]
M/S. RAMNATH EXPORTS PVT. LTD. VS. VINITA MEHTA [REFERRED TO]