SHAKUNTLA Vs. RAJINDER SINGH DESWAL

JUDGEMENT

(1.) The present suit has been instituted seeking partition of the property bearing No. 8, Northwest Avenue Road, Punjabi Bagh Extn., New Delhi -110026, measuring about 300 sq. yds (hereinafter referred as the 'Suit Property').

(2.) The case set up by the plaintiffs in the plaint:

(3.) Based on the aforesaid pleadings, a decree of partition is sought in respect of the suit property to the extent of 1/3rd share each in favour of the two plaintiffs and the defendant.