HAMMAD KHAN (MINOR) Vs. STATE

JUDGEMENT

(1.) Vide this petition, quashing of FIR No. 51/2021, registered at police station Jamia Nagar, Delhi for the offences under Section 395 IPC is sought by petitioners.

(2.) Notice issued.

(3.) Mr. Panna Lal Sharma, learned Additional Public Prosecutor for respondent No.1/State accepts notice. He has opposed this petition on the ground that the FIR has recently been registered and there are eight accused persons, out of which four accused are minor and that investigation is in progress.