KHAN DURRANG Vs. PRINICIPAL SHRI TULSI RAM SHIVAJI COLLEGE

Referred Judgements :-

ATTORNEY-GENERAL AND BOARD OF EDUCATION VS. COUNTY COUNCIL OF THE WEST RIDING OF YORKSHIRE [REFERRED 5.]
WILFORD V. COUNTY COUNCIL OF THE WEST RIDING OF YORKSHIRE [REFERRED 6.]
TROWBRIDGE WATER COMPANY V. THE WILTS COUNTY COUNCIL [REFERRED 7.]
R. VENKATA RAO V. SECRETARY OF STATE FOR INDIA [REFERRED 20.]
R. T. RANGACHARI V. SECRETARY OF STATE FOR INDIA [REFERRED 21.]
REX V. EASTON [REFERRED 8.]
BARBER V. MANCHESTER REGIONAL HOSPITAL BOARD [REFERRED 2.]
WESTERN INDIA AUTOMOBILE ASSOCIATION V. THE INDUSTRIAL TRIBUNAL,BOMBAY [REFERRED 34.]
UNITED ENGINEERING WORKERS UNION V. K. W. DEVANAYAGAM [REFERRED 35.]
BLACKPOOL CORPORATION V. LOCKER [REFERRED 24.]
VINE V. NATIONAL DOCK LABOUR BOARD [REFERRED 15.]
S. P. SRIVASTVA V. BENARAS ELECTRIC LIGHT AND POWER COMPANY [REFERRED 18.]
MANAGING COMMITTEE OF MEERUT COLLEGE V. DR. V. PURI [REFERRED 19.]
RIDGE V. BALDWIN [REFERRED 9.]
HIRO DEVI VS. DISTRICT BOARD SHAHJAHANPUR [REFERRED 13.]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED 10.]
S DUTT VS. UNIVERSITY OF DELHI [REFERRED]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED 22.]
AKSHAJBAR LAL RAMDEO MISRA GOPAL TRIPATHI SHRI GANESH PRASAD SINGH SHRI RADHEY SHYAM SHARMA RAM YASH ROY SHRI RAM VYAS PANDEY GAURI SHANKAR TIWARI VS. VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY:VICE CHANCELLOR BANARAS HINDU UNIVERSITY [REFERRED 4.]
BAGALKOT CEMENT COMPANY LIMITED VS. B K PATHAN [REFERRED 16.]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED 28.]
LIFE INSURANCE CORPORATION OF INDIA VS. SUNIL KUMAR MUKHERJEE [REFERRED 29.]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [REFERRED 11.]
PRABHAKAR RAMKRISHNA JODH VS. A L PANDE [REFERRED 3.]
KOSHAN LAL TANDON KUNJ BEHARI VS. UNION OF INDIA [REFERRED 14.]
BOOL CHAND VS. CHANCELLOR KURUKSHETRA UNIVERSITY [REFERRED 12.]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED 37. STATE OF INDIAN EX. REL. DOROTHY ANDERSON V. HERRY BRAND,303 U.S. 95-32 LAWYERS 'EDN 68]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [REFERRED 23.]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED 36.]
SHITAL PRASAD TYAGI VS. PRINCIPAL CENTRAL INSTITUTE OF EDUCATION DELHI 7 [REFERRED 27.]
TATA CHEMICALS LIMITED VS. KAILASH C ADHVARYU [REFERRED 17.]
RAM BABU RATHAUR VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA [REFERRED 30.]
PRAMODRAI SHAMALDAS BHAVSAR VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED SH. B. S. PURI V. SH. L. C. GUPTA IN R.S.A. 120 OF 1968 DECIDED ON 29/05/1970.,33.]