LAWS(ORICDRC)-2005-8-3

HEAD POST OFFICE (POST MASTER) Vs. BASANTA SAHOO

Decided On August 30, 2005
Head Post Office (Post Master) Appellant
V/S
Basanta Sahoo Respondents

JUDGEMENT

(1.) THIS is an appeal by appellant No. 1 Postmaster, Head Post Office, Kendrapara and appellant No. 2 Senior Superintendent of Post Office, Cuttack being aggrieved by the order dated 30.11.1996 of the District Forum, Kendrapara in C.D. Case No. 244 of 1996 awarding a compensation of Rs. 4,000 to be paid by appellant No. 1 and Rs. 1,000 by appellant No. 2 along with cost of Rs. 200 to be paid by appellant No. 1 and Rs. 100 to be paid by appellant No. 2.

(2.) THE admitted facts of the case are as follows:

(3.) WE have heard the learned Counsel for the appellants as none appeared for the respondent. This appeal has been filed by the opposite party Nos. 1 and 2 challenging the orders of the District Forum as the District Forum had not found the opposite party No. 3 the Principal of the Ravenshaw College and opp. No. 4 the Post Master of the College Square, Post Office guilty for deficiency of service.