(1.) (No. 39 of 2013)
(2.) THREE Miscellaneous Petitions filed by the appellant came up for hearing before us on 25.09.2012. The brief facts giving rise to these MPs are stated below separately.
(3.) M . Venkataramana Hebbar (D) By Legal Representatives Versus M. Rajagopal Hebbar & Ors.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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