MYLAN (PREVIOUSLY MATRIX) LABORATORIES LIMITED Vs. PFIZER INC. & ORS.

JUDGEMENT

(1.) ORDER (No. 257 of 2013)

(2.) THIS Review Petition is filed by the respondents 2 & 3 in the main application against the order dated 14/05/2013 passed by this Board in Miscellaneous Petition No. 33/2013 in ORA/15/2010/PT/DEL.

(3.) ON receipt of the order, the petitioners found certain errors apparent on the face of the record and therefore filed this Review Petition on various grounds that: - -