RAJ KUMAR GAUTAM & OTHERS Vs. RAVI KUMAR & ANOTHER

JUDGEMENT

(1.) THE applicants herein are seeking removal from the register of two trade mark NEW LITTLE GENIUS Label under No. 1070125 in class 16 and NEW LITTLE GENIUS Label under No. 1049022 in class 28 in the name of the respondent. The grounds for seeking cancellation are briefly mentioned below: -