REGENT COMPUTRONICS PVT. LTD.

Akbar Patel Appellant

V/S

JALAL KHAN Respondents

Referred Judgements :-

T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
N V SRINIVASA MURTHY VS. MARIYAMMA [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
PREM LALA NAHATA VS. CHANDI PRASAD SIKARIA [REFERRED TO]

JUDGEMENT

(1.) The unsuccessful defendants have filed this revision petition under Section 115 of CPC, challenging the order dated 23.02.2019 passed on I.A.No.2 in O.S.No.32/2009 on the file of the Addl. Senior Civil Judge & JMFC, Sindagi.

(2.) The parties are referred to in their ranks before the trial Court.

(3.) The brief facts of the case are as follows.

Click here to view full judgment.

AKBAR PATEL Vs. JALAL KHAN

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address