LAWS(KAR)-2019-1-226

NATIONAL INSURANCE CO LTD Vs. KSRTC

Decided On January 09, 2019
NATIONAL INSURANCE CO LTD Appellant
V/S
KSRTC Respondents

JUDGEMENT

(1.) These are two appeals reflected as connected to each other as M.F.A.No.953/2010 and M.F.A.No.5785/2009 both are preferred by the Insurance Companies. They are directed against the judgment and award passed in respect of claim petitions filed before the Tribunal.

(2.) The below tabular representation would reflect the serial number, MVC number, date of disposal and connected MFA number and filed by which insurance company. <FRM>JUDGEMENT_226_LAWS(KAR)1_2019_1.html</FRM>

(3.) Both claim petitions in MVC No.1287/2003 and MVC No.383/2004 were preferred by the Managing Director, KSRTC, Central Offices, Bangalore, represented by Divisional Controller, KSRTC, Mangalore Division.