LAWS(KAR)-2019-9-197

MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SARITHA PRASAD

Decided On September 03, 2019
MANAGER, ORIENTAL INSURANCE CO. LTD. Appellant
V/S
SARITHA PRASAD Respondents

JUDGEMENT

(1.) This appeal is filed by the appellant-Insurer assailing the judgment and award dated 07.12.2012 passed by the Senior Civil Judge and JMFC, Kudligi, in MVC No.619/2011 (hereinafter referred to as the 'Tribunal', for short).

(2.) Heard the arguments of the learned counsel for the appellant-insurer as well as learned counsel for respondents.

(3.) The ranks of the parties before the Tribunal are retained for convenience.