MAHENDRA KARLE Vs. MS. ANNABEL LAROCQUE AND ANOTHER
LAWS(KAR)-2016-7-76
HIGH COURT OF KARNATAKA
Decided on
July 21,2016
Mahendra Karle
Appellant
VERSUS
Ms. Annabel Larocque and Another
Respondents
Referred Judgements :-
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
S AMARJIT SINGH KALRA VS. PRAMOD GUPTA [REFERRED TO]
BIJLI COTTON MILLS PVT LTD VS. CHHAGANMAL BASTIMAL [REFERRED TO]
JUDGEMENT
P.S. Dinesh Kumar, J. -
(1.)This petition is directed against the order dated 16-4-2016 dismissing I.A. No. 14 under Sec. 151 of Civil Procedure Code, 1908 filed before the Trial Court to recall the previous order dated 5-3-2014.
(2.)Issue Rule.
(3.)Heard Sri Udaya Holla, learned Senior Counsel appearing for the petitioner and Sri J. Hudson Samuel, learned Counsel appearing for the respondents.
(2.)Issue Rule.
(3.)Heard Sri Udaya Holla, learned Senior Counsel appearing for the petitioner and Sri J. Hudson Samuel, learned Counsel appearing for the respondents.
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