REGENT COMPUTRONICS PVT. LTD.

WHIRLPOOL OF INDIA LTD. Appellant

V/S

Samsung India Electronics Pvt. Ltd. Respondents

Referred Judgements :-

BHARAT GLASS TUBE LTD VS. GOPAL GLASS WORKS LTD [REFERRED TO]
ALERT INDIA VS. NAVEEN PLASTICS [REFERRED TO]
METRO PLASTIC INDUSTRIES REGD VS. GALAXY FOOTWEAR NEW DELHI [REFERRED TO]
VIKAS JAIN VS. AFTAB AHMAD [REFERRED TO]
PANKAJ GOEL VS. DABUR INDIA LTD [REFERRED TO]
DABUR INDIA LTD VS. AMIT JAIN [REFERRED TO]
KIRORIMAL KASHIRAM MARKETING AND AGENCIES PVT LTD VS. SITA CHAWAL UDYOG MILL TOLLY VILL [REFERRED TO]
VEEPLAST HOUSEWARE PRIVATE LTD VS. BONJOUR INTERNATIONAL [REFERRED TO]
CASTROL INDIA LTD VS. TIDE WATER OIL CO I LTD [REFERRED TO]

JUDGEMENT

(1.) ORDER ON I.A.I/11 IN O.S. 4/12 AND ORDER ON I.A.I/11 IN O.S.3/12

(2.) THESE two suits, viz., O.S.3/12 (originally numbered as 8529/2011) and O.S.4/12 (originally numbered as 8528/2011) have gained access to this court under the provisions of the Designs Act in original jurisdiction of this court.

(3.) IN support of the relief sought, plaintiff has sought the following prayers:

Click here to view full judgment.

WHIRLPOOL OF INDIA LTD. Vs. SAMSUNG INDIA ELECTRONICS PVT. LTD.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address