REGENT COMPUTRONICS PVT. LTD.

K.L. Shivananja Murthy Appellant

V/S

K.R. Rajamma And Ors. Respondents

Referred Judgements :-

APOLINE D'SOUZA V. JOHN D'SOUZA [REFERRED TO]
ARJUN SINGH VS. KARTAR SINGH [REFERRED TO]
MOHAMMAD BAQAR VS. NAIM UN NISA BIBI [REFERRED TO]
P LAKSHMI REDDY VS. L LAKSHMI REDDY [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
GURO VS. ATMA SINGH [REFERRED TO]
SADASIVAM VS. K DORAISAMY [REFERRED TO]
N KAMALAN DEAD VS. AYYASAMY [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
SUBODH KUMAR BANERJEE VS. SOSHI KUMAR BANERJEE [REFERRED TO]
CHINMOYEE SAHA VS. DEBENDRA LAL SAHA [REFERRED TO]
PERIKAL MALAPPA VS. T VENKATESH GUPTA [REFERRED TO]
PUSHPALATHA VS. V PADMA [REFERRED TO]
MT MANKI KAUR VS. HANSRAJ SINGH [REFERRED TO]

JUDGEMENT

(1.) THIS regular first appeal is filed under Section 96 read with Order 41, Rule 1 of Code of Civil Procedure, 1908 against the judgment and decree dated 14 -10 -2009 passed in O.S. No. 4450 of 1995 on the file of the XXXVIII Additional City Civil Judge, Bangalore, partly decreeing the suit for partition, separate possession and mesne profits. Parties will be referred to with reference to the status in the Trial Court.

(2.) THE case of the plaintiffs in the Trial Court is as under:

(3.) THE first defendant filed additional written statement in the Trial Court as under:

Click here to view full judgment.

K.L. SHIVANANJA MURTHY Vs. K.R. RAJAMMA AND ORS.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address