SHREEMAD JAGADGURU SHANKARACHARYA SHREE SHREE RAGHAVESHWARA BHARATI SWAMIJI Vs. STATE OF KARNATAKA

Referred Judgements :-

KING EMPEROR V. KHWAJA NAZIR AHMAD [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
H N RISHBUD VS. STATE OF DELHI [REFERRED TO]
A THANGAL KUNJU MUSALIAR M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER VS. M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER:A THANGAL KUNJU MUSALIAR [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
BURRAKUR COAL CO LIMITED EAST INDIAN COAL CO LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF BOMBAY VS. KATHI KALU OGHAD [REFERRED TO]
COLLECTOR OF CUSTOMS MADRAS NATHELLA SAMPATHU CHETTY PURAN SINGH KEWAL KRISHAN KRISHAN LAL ATTORNEY GENERAL FOR INDIA SONI NARANDAS NAGJIBHAI PUKHRAJ M S VENKITANARAYANA IYER VS. NATHELLA SAMPATHU CHETTY:THE COLLECTOR OF CUSTOMS MADRAS:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:D R KOHLI:THE COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
S NARAYANAPPA VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
CHHUGAMAL RAJPAL VS. S P CHALIHA [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE VS. RADHAKRISHAN [REFERRED TO]
DORA PHALAULI VS. STATE OF PUNJAB [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
SETH NAND LAL VS. STATE OF HARYANA [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
GOUTAM KUNDU VS. STATE OF WEST BENGAL [REFERRED TO]
SARWAN SINGH LAMBA R P KAPOOR INDUSTRIAL AND LABOUR BAR ASSOCIATION BHOPAL UNION OF INDIA VS. UNION OF INDIA :UNION OF INDIA:DAULAT SINGH [REFERRED TO]
VINEET NARAIN VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
UNIQUE BUTYLE TUBE INDUSTRIES PRIVATE LIMITED VS. UTTAR PRADESH FINANCIAL CORPORATION [REFERRED TO]
SHARDA VS. DHARMPAL [REFERRED TO]
SHARDA VS. DHARMPAL [REFERRED TO]
SHARDA VS. DHARMPAL [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
NARCOTICS CONTROL BUREAU VS. DILIP PRALHAD NAMADE [REFERRED TO]
MAULAVI HUSSEIN HAJI ABRAHAM UMARJI VS. STATE OF GUJARAT [REFERRED TO]
SUSHIL KUMAR SHARMA VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]
POPULAR MUTHIAH VS. STATE [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
AMRIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MEENA VARIYAL [REFERRED TO]
UNION OF INDIA VS. SHIV SHANKER KESARI [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
BHABANI PRASAD JENA VS. CONVENOR SECRETARY [REFERRED TO]
BABUBHAI VS. STATE OF GUJARAT [REFERRED TO]
KRISHAN KUMAR MALIK VS. STATE OF HARYANA [REFERRED TO]
A K SEN VS. UNION OF INDIA [REFERRED TO]
JAMSHED VS. STATE OF U P [REFERRED TO]
NEERAJ SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANANTH KUMAR NAIK VS. STATE OF ANDHRA PRADESH [REFERRED TO]
K M MUNISWAMY REDDY VS. STATE OF KARNATAKA [REFERRED TO]
THANIEL VICTOR VS. STATE [REFERRED TO]
STATE OF KARNATAKA VS. CHIKKABALA NAIKA [REFERRED TO]
H M PRAKASH ALIAS DALI VS. STATE OF KARNATAKA [REFERRED TO]
HALAPPA VS. STATE OF KARNATAKA [REFERRED TO]
V.K. SASIKALA VS. STATE REP. BY SUPERINTENDENT [REFERRED TO]
RITESH SINHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
RITESH SINHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
KARAN SINGH VS. STATE OF HARYANA [REFERRED TO]
DHARMENDRA KIRTHAL VS. STATE OF U.P. [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]
STATE OF GUJARAT VS. KISHANBHAI [REFERRED TO]
ANIL @ ANTHONY ARIKSWAMY JOSEPH VS. STATE OF MAHARASHTRA [REFERRED TO]
DHARAM DEO YADAV VS. STATE OF U.P. [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]