LAWS(KAR)-2022-6-472

GOVINDARAJU Vs. KURLON LIMITED

Decided On June 20, 2022
GOVINDARAJU Appellant
V/S
KURLON LIMITED Respondents

JUDGEMENT

(1.) This appeal is filed by the claimant seeking enhancement of compensation challenging the judgment and award dtd. 29/9/2012 in MVC No.668/2009 passed by the Principal Senior Civil Judge and MACT-10, Tumkur.

(2.) For the sake of convenience, parties are referred as per their ranks before the Tribunal.

(3.) Heard Shri S.Mohan, learned advocate for the claimant and Shri. O. Mahesh, learned advocate for the insurance company.