CHANNAMMA Vs. TOTAMMA

JUDGEMENT

(1.) The captioned second appeal is filed by plaintiff questioning the divergent findings of the Courts below, wherein, the appellate Court has reversed the judgment and decree of the trial Court and suit for partition filed by the plaintiff is dismissed by the appellate Court. The cross objection is filed by defendant No.2 questioning the judgment and decree of the appellate Court.

(2.) For the sake of convenience, the parties are referred to as per their ranks before the trial Court.

(3.) The family tree is as under: Devindrappa (D-2) Laxmibai (wife) Totamma Channamma (D-1) (Plaintiff)