LAWS(KAR)-2022-8-150

SURESH K.A. Vs. CHARANJEET CHANDAN

Decided On August 08, 2022
Suresh K.A. Appellant
V/S
Charanjeet Chandan Respondents

JUDGEMENT

(1.) Sri.M.S.Shyam Sundar., learned Senior counsel on behalf of Smt.Vandana.P.L., for petitioner and Sri.D.R.Ravishankar., learned Senior counsel on behalf of Sri.Yashas.K., for respondent have appeared in person.

(2.) This Civil Revision Petition is listed for admission. With the consent of advocates, the petition is heard for final hearing.

(3.) The parties are referred to as per their ranking before the Trial Court.