(1.) The petitioner is before this Court seeking for the following relief;
(2.) O.S.No.32/2010 had been filed seeking for the following reliefs;
(3.) In the above said suit, issues were framed as under;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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