(1.) Called again in the afternoon.
(2.) Learned counsel for the petitioner who is physically present, files a memo, seeking conversion of this revision petition into a Criminal Petition.
(3.) Registry also has raised an objection, regarding the maintainability of this revision petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN