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LAWS(KAR)-2011-9-264
COMMISSIONER OF C. EX. & S.T. Vs. A.B.B. LTD.
Decided On September 15, 2011
Commissioner of C. Ex. And S.T.
Appellant
V/S
A.B.B. Ltd.
Respondents
JUDGEMENT
(1.) The question that arises for consideration in this appeal is:
(2.) Appeal stands dismissed.
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