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LAWS(KAR)-2011-9-230
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. MADURA COATS PVT. LTD.
Decided On September 15, 2011
Commissioner Of Service Tax, Bangalore
Appellant
V/S
Madura Coats Pvt. Ltd.
Respondents
JUDGEMENT
(1.) The question that arises for consideration in this appeal is :
(2.) Appeal stands dismissed.
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