(1.) NOTICE to respondent No. 4 is dispensed with.
(2.) THIS appeal is by the insurer challenging the quantum of compensation awarded in MVC No. 6671/2009 by award dated 17.8.2010 by the XXI ACMM and MACT, Bangalore.
(3.) HEARD .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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