V VENKATESHA S/O VENKATAGANGAIAH Vs. S DHANASHEKARAN S/O CHENNI MALAT

JUDGEMENT

(1.) This is a claimant's appeal for enhancement of compensation.

(2.) I have heard Sri Ramachandra R.Naik, learned counsel for claimant and Sri K.Suryanarayana Rao, learned counsel for Insurance Company.

(3.) As per medical records and evidence of PW2-Dr.C.Chennesh claimant had suffered following injuries:-