(1.) DELAY of 8 days in filing the appeal is condoned. Misc.Cvl. 16508/2011 is allowed.
(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the Addl. Civil Judge (Sr.Dn.) and CJM, Tumkur in MVC No. 1187/2008.
(3.) HEARD .