(1.) There is no representation on behalf of the appellant. On 25.10.2010, four weeks time has been granted finally to file the paper-books. Inspite of that, paper-books have not been filed.
(2.) Therefore, the appeal is dismissed for non-filing of the paper-books.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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