DIPTI PRAKASH BANERJEE Vs. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA

Referred Judgements :-

KAMAL KISHORE LAKSHMAN V. PAN AMERICAN WORLD AIRWAYS [REFERRED]
JAGDISH MITTER V. UNION OF INDIA [REFERRED]
STATE OF BIHAR V. GOPI KISHORE PRASAD [REFERRED]
STATE OF ORISSA VS. RAM NARAYAN DAS [REFERRED]
MADAN GOPAL VS. STATE OF PUNJAB [REFERRED]
RANENDRA CHANDRA BANERJEE VS. UNION OF INDIA [REFERRED]
STATE OF UTTAR PRADESH VS. MADAN MOHAN NAGAR [REFERRED]
UNION OF INDIA VS. R S DHABA [REFERRED]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED]
SUSHIL KUMAR SEN VS. STATE OF BIHAR [REFERRED]
BISHAN LAL GUPTA VS. STATE OF HARYANA [REFERRED]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. DK MD S ISKENDERALI [REFERRED]
INDRA PAL GUPTA VS. MANAGING COMMITTEE MODEL INTER COLLEGE THORA [REFERRED]
CHANDU LAL VS. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC [REFERRED]
JAGDISH PARSAD VS. SACHIV ZILA GANNA COMMITTEE MUZAFFARNAGAR [REFERRED]
STATE OF GUJARAT VS. AKHILESH C BHARGAV [REFERRED]
PRINCIPAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION AND RESEARCH PONDICHERRY VS. S ANDEL [REFERRED]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED]
STATE OF HARYANA VS. JAGDISH CHANDER [REFERRED]
HIGH COURT OF JUDICATURE AT PATNA VS. PANDEY MADAN MOHAN PRASAD SINHA [REFERRED]
ALLAHABAD BANK OFFICERS ASSOCIATION VS. ALLAHABAD BANK [REFERRED]
KUNWAR ARUN KUMAR VS. U P HILL ELECTRONICS CORPORATION LIMITED [REFERRED]
HINDUSTAN PAPER CORPORATION VS. PURNENDU CHAKROBARTY [REFERRED]
OSWAL PRESSURE DIE CASTING INDUSTRY FARIDABAD VS. PRESIDING OFFICER [REFERRED]
RADHEY SHYAM GUPTA VS. U P STATE AGRO INDUSTRIES CORPORATION LIMITED [REFERRED]
UNIT TRUST OF INDIA AND ORS. VS. T. BIJAYA KUMAR AND ANR. [REFERRED]